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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(2)(xi) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(xi)have the power to suspend, in consultation with the Headmaster any assistant teacher or a member of ministerial staff, in which case the matter shall immediately be reported to the Committee for approval;