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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(2)(vi) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(vi)To ensure the implementation of Mid Day Meal Scheme and to monitor regularly so that the qualitative meal may be provided to the children;