Supreme Court - Daily Orders
The Blue Dreamz Advertising Pvt. Ltd. vs Kolkata Municipal Corporation on 13 October, 2022
Bench: Hemant Gupta, Sudhanshu Dhulia
ITEM NO.14 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).11682/2018
(Arising out of impugned final judgment and order dated 21-06-2017
in MAT No.277/2017 passed by the High Court At Calcutta)
BLUE DREAMZ ADVERTISING PVT. LTD. & ANR. Petitioner(s)
VERSUS
KOLKATA MUNICIPAL CORPORATION & ORS. Respondent(s)
Date : 13-10-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Gopal Shankar Narayan, Sr. Adv.
Ms. Anwesha Saha, Adv.
Ms. Janvi Dubey, Adv.
Mr. Satyajeet Kumar, AOR
For Respondent(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. L. C. Agrawala, AOR
Mr. Sojoy Mondal, Adv.
Mr. Partha Sil, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed by learned counsel for the respondents, list after two weeks.
(ARJUN BISHT) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ARJUN BISHT Date: 2022.10.15 11:34:54 IST Reason: