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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(3)(d) in Right of Children to Free and Compulsory Education Rules, 2012

(d)[ ***] [Deleted 'Local Mason (If there is no mason in a village, mason from near by village) (To be nominated by the chairperson of the Committee)' by Notification No. GH/SH/4/14/Pre/122010/GOI-10/K, dated 22.5.2013 (w.e.f. 18.2.2012).]