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State of Punjab - Section
Section 35 in The Punjab Shops and Commercial Establishments Act, 1958
35. Repeal.
- The Punjab Trade Employees Act, 1940, is hereby repealed :Provided that -| District | Name of Local Area |
| 1. Amritsar | 1. Amritsar |
| 2. Tarn Taran | |
| 3. Patti | |
| 4. Khem Karan | |
| 5. Chheharta | |
| 6. Raja Sansi | |
| 7. Jandiala Guru | |
| 8. Majitha | |
| 9. Garhi Mandi | |
| 2. Bhatinda | 1. Bhatinda |
| 2. Jaitu | |
| 3. Mansa | |
| 4. Budhlada | |
| 5. Rampura Phul | |
| 6. Raman | |
| 7. Faridkot | |
| 8. Kot Kapura. | |
| 3. Ferozepur | 1. Ferozepur Cantt. |
| 2. Ferozepur City | |
| 3. Guru Harsahai | |
| 4. Muktsar | |
| 5. Malout6. Gidderbaha | |
| 7. Abohar | |
| 8. Fazilka | |
| 9. Moga | |
| 10. Zira | |
| 11. Talwandi Bhai | |
| 12. Bagha Purana | |
| 4. Gurdaspur | 1. Gurdaspur |
| 2. Batala | |
| 3. Dhariwal | |
| 4. Qadian | |
| 5. Fatehgarh Churian | |
| 6. Pathankot | |
| 7. Dina Nagar | |
| 8. Sujan Pur | |
| 5. Hoshiarpur | 1. Hoshiarpur |
| 2. Dasuya | |
| 3. Tanda-Urmar | |
| 4. Una | |
| 5. Garh Shankar | |
| 6. Mukerian | |
| 7. Garhdiwala | |
| 8. Hariana | |
| 6. Jullundur | 1. Jullundur Cantt. |
| 2. Jullundur City | |
| 3. Kartarpur | |
| 4. Nakodar | |
| 5. Nurmahal | |
| 6. Phillaur | |
| 7. Guraya | |
| 8. Apra | |
| 9. Nawanshehr Doaba | |
| 10. Banga | |
| 11. Rahon | |
| 7. Kapurthala | 1. Kapurthala |
| 2. Sultanpur Lodhi | |
| 3. Phagwara | |
| 8. Ludhiana | 1. Ludhiana |
| 2. Raikot | |
| 3. Khanna | |
| 4. Sahnewal | |
| 5. Samrala | |
| 6. Jagraon | |
| 7. Mullanpur and Adda Dakha | |
| 9. Patiala | 1. Patiala |
| 2. Nabha | |
| 3. Samana | |
| 4. Bassi Pathana | |
| 5. Gobindgarh | |
| 6. Rajpura | |
| 7. Sirhind | |
| 8. Doraha | |
| 10. Rupar | 1. Rupar |
| 2. Anandpur Sahib | |
| 3. Nangal Township | |
| 4. Kurali | |
| 5. Morinda | |
| 6. Kharar | |
| 11. Sangrur | 1. Sangrur |
| 2. Sunam | |
| 3. Dhuri | |
| 4. Ahmedgarh | |
| 5. Malerkotla | |
| 6. Barnala | |
| 7. Tapa. |