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State of Rajasthan - Section

Section 25 in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

25. Procedure for selection.

- [(1) Whenever vacancies in various grades and categories of service are to be filled by promotion, the Board concerned shall submit their recommendation to the [Promotion Board,] [Inserted by Dated 4-6-1979, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 2-10-1980, Page 181] alongwith the annual confidential report and other service records of the persons recommended for promotion. The [Promotion Board] [Substituted by Dated 4-6-1979, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 2-10-1980, Page 181] after taking into consideration the recommendation as well as other service record shall communicate its decision to the Board concerned.
(2)On receipt of the decision of the Promotion Board, orders for promotion shall be issued by the appointing authority.]