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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(i) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(i)to provide for instruction (including correspondence courses) and research in humanities, science and technology, education, medicine and other professional subjects and in other spheres of learning and knowledge of a standard and thoroughness required and expected of a university of the highest standing and to secure the advancement diffusion and extension of knowledge in ail spheres of learning;