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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1)(c) in Tamil Nadu Marine Fishing Regulation Act, 1983

(c)not exceeding fifteen thousand rupees, in any other case, being a case not involving any fish,as may be adjudged by the adjudicating officer.