Section 13 in The Bengal Mohammadan Marriages and Divorces Registration Act, 1876
13. Index to be kept.
- In every office in which any register hereinbefore mentioned is kept, there shall be prepared a current index of the contents of such register; and every entry in such index shall be made, so far as practicable, immediately after the Mohammadan Registrar has made an entry in any such register.
