Supreme Court - Daily Orders
Delhi Development Authority vs Nafis Ahmad Siddiqui on 22 September, 2023
Author: Surya Kant
Bench: Surya Kant
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ITEM NO.7+8+9+10+11+16 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ……………..Diary No(s).13481/2023
(Arising out of impugned final judgment and order dated 24-01-2017
in WP(C) No.5252/2015 passed by the High Court of Delhi at New
Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
NAFIS AHMAD SIDDIQUI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.94897/2023-CONDONATION OF DELAY
IN FILING and IA No.94899/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.94898/2023-CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS)
With
SPECIAL LEAVE PETITION (CIVIL) ……….Diary No(s). 15001/2023
(FOR ADMISSION and I.R. and IA No.103041/2023-CONDONATION OF DELAY
IN FILING and IA No.103042/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SPECIAL LEAVE PETITION (CIVIL) …………….Diary No(s).15004/2023
(FOR ADMISSION and I.R. and IA No.102342/2023-CONDONATION OF DELAY
IN FILING and IA No.102343/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SPECIAL LEAVE PETITION (CIVIL) ……………….Diary No(s).15738/2023
(FOR ADMISSION and I.R. and IA No.113192/2023-CONDONATION OF DELAY
IN FILING and IA No.113193/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.113191/2023-CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS)
SPECIAL LEAVE PETITION (CIVIL) ……………..Diary No(s). 19215/2023
(FOR ADMISSION and I.R. and IA No.106378/2023-CONDONATION OF DELAY
IN FILING and IA No.106379/2023-EXEMPTION FROM FILING O.T.)
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 33206/2023
(IA No.186815/2023-CONDONATION OF DELAY IN FILING and IA
No.186816/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.186817/2023-EXEMPTION FROM FILING O.T.)
Date : 22-09-2023 These petitions were called on for hearing today.
CORAM :
Signature Not Verified
HON'BLE MR. JUSTICE SURYA KANT
Digitally signed by
satish kumar yadav
Date: 2023.09.22
HON'BLE MR. JUSTICE DIPANKAR DATTA
16:56:05 IST
Reason:
For Petitioner(s) Mr. Nitin Mishra, AOR
Ms. Mitali Gupta, Adv.
Mr. Ishaan Sharma, Adv.
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Ms. Sujeeta Srivastava, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with D.No.8141 of 2023 and connected matters.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)