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[Cites 0, Cited by 0] [Section 288] [Entire Act]

State of Bihar - Subsection

Section 288(2) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(2)While according sanction for withdrawing an amount for remitting premium in receipt of an old policy, the Secretary of the Board shall ensure from Life Insurance Corporation whether that policy is free from any encumbrances.