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State of Punjab - Section

Section 835 in Punjab Jail Manual, 1996

835. Scales, weights and measures. Complaints concerning food.

- Properly adjusted beam scales and correct weights shall be used in every jail for weighing supplies in bulk and individual rations they shall be frequently tested by the Superintendent. Pieces of brick stone or any other articles shall not be substituted for proper weights. Measures frequently tested shall be kept in sufficient number for the distribution of all food that has to be given out by measure. All complaints of prisoners respecting the quantity/quality or cooking of the rations shall on the first opportunity be brought to the notice of the Superintendent.