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Supreme Court - Daily Orders

P.I. Babu vs C.B.I. on 10 April, 2015

     ITEM NO.15                         REGISTRAR COURT. 2               SECTION IIB

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR M K HANJURA

     Criminal Appeal                No(s).   1864/2013

     P.I. BABU                                                         Appellant(s)

                                                    VERSUS

     C.B.I.                                                            Respondent(s)



     (with office report)


     Date : 10/04/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                        Mr. Himinder Lal,Adv.


     For Respondent(s)                  Mr. Paritosh Anil,Adv.
                                        Mr. Arvind Kumar Sharma,Adv.

                                        Ms. Vijay Lakshmi,Adv.
                                        Ms. Sanjeev Kumar Dass,Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

The office report indicates that the Learned counsel for the parties have failed to file the additional documents within the period stipulated in the order dated 3.2.2015 of this Court. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

Signature Not Verified Digitally signed by Madhu Grover Date: 2015.04.11 08:01:44 CEST Reason:

(M K HANJURA) Registrar MG