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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(x) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(x)collect, maintain and disseminate information in respect of production, sale storage, processing, prices and movement of notified agricultural produce;