Madhya Pradesh High Court
M/S Atlanta Limited Arss ... vs M.P. Road Development Corporation ... on 28 July, 2014
W.P.N0.6652/2014 28.7.2014
It is stated by learned counsel for petitioner that he has filed application for amendment. The amendment application be placed on record. List for orders alongwith the application. (Rajendra Menon) (Alok Aradhe) Judge Judge