Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 1 in Tripura State Rifles Act, 1983 1. Short title, extent and commencement. (1)This Act may be called the Tripura State Rifles Act, 1983.(2)It extends to the whole of Tripura.(3)It shall come into force on such date as the State Government may appoint by notification in the Official Gazette in this behalf.
