Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 355] [Entire Act] Union of India - Subsection Section 355(m) in The Income Tax Act, 2025 (m)"specified provision" means section 12A, 12AA or 12AB or section 10(23C) of the Income-tax Act, 1961 or section 332;
