Supreme Court - Daily Orders
Union Of India Secretary vs Sushil Kumar Srivastava on 28 February, 2014
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ITEM NO.40 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).24303/2010
(From the judgement and order dated 13/10/2009 in WP No.831/2005 of the
HIGH COURT OF JUDICATURE AT ALLAHABAD, BENCH AT LUCKNOW)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
SUSHIL KUMAR SRIVASTAVA & ORS. Respondent(s)
(With office report)
WITH
SLP(C) NO. 24055 of 2010
(With application for early hearing and office report)
SLP(C) NO. 1244 of 2011
(With appln(s) for c/delay in filing SLP, c/delay in refiling SLP and
office report)
SLP(C) NO. 34062 of 2010
(With appln(s) for c/delay in filing SLP and office report)
Date:28/02/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s) Ms. Priya Hingorani,Adv.
Mr. S.N. Terdal,Adv.
For Mr. Arvind Kumar Sharma,Adv.
For Respondent(s) Mr. Sanjay Kapur,Adv.
Mr. Anmol Chandan,Adv.
Ms. Priyanka Das,Adv.
Ms. Lekha Vishwanath,Adv.
Ms. Priyanka Sony,Adv.
Ms. Meenu Mainee,Adv.
Mrs. Rani Chhabra,Adv.
Mr. Harish Pandey,Adv.
Ms. Jyoti Mendiratta,Adv.
UPON hearing counsel the Court made the following
O R D E R
List these matters after one week as prayed. (A.S. BISHT) (KALYANI GUPTA) A.R.-CUM-P.S. COURT MASTER