Bombay High Court
Shantanu Prashant Bhale vs The Union Of India Thr Its Secretary And ... on 6 October, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
1 06.10.2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : MANGESH S. PATIL &
SHAILESH P. BRAHME, JJ.
DATE : 6 OCTOBER 2023 PER COURT : . The matters were called out in the first session. Since nobody
turned up, those were kept back and again called out in the second session, still, nobody appears.
2. It is being informed that the Advocates working in this bench have resolved to abstain from the work.
3. Keeping in mind the parties' interest, the matters are adjourned to the dates mentioned against them.
Matters Date 901 WRIT PETITION NO.36 OF 2023 13.10.2023 902 WRIT PETITION NO.339 OF 2009 18.10.2023 906 CIVIL APPLICATION NO.12167 OF 2023 in same category
IN FCA/19/2010 WITH CA/8904/2010 IN FCA/19/2010 907 CIVIL APPLICATION NO.12168 OF 2023 IN FCA/20/2010 WITH CA/10550/2017 IN FCA/20/2010 WITH CA/7649/2023 IN FCA/19/2010 WITH CA/15861/2022 IN FCA/20/2010 ::: Uploaded on - 06/10/2023 ::: Downloaded on - 07/10/2023 11:27:38 ::: 2 06.10.2023.doc 908 CIVIL APPLICATION NO.12228 OF 2023 18.10.2023 IN WP/12002/2023 WITH WP/12002/2023 WITH in same category CA/12238/2023 IN WP/12002/2023 909 CIVIL APPLICATION NO.12229 OF 2023 IN WP/11992/2023 WITH WP/11992/2023 WITH CA/12237/2023 IN WP/11992/2023 911 CIVIL APPLICATION NO.6981 OF 2023 912 WRIT PETITION NO.3274 OF 2022 10.10.2023 913 WRIT PETITION NO.8018 OF 2023 914 WRIT PETITION NO.9500 OF 2023 WITH CA/10689/2023 IN WP/9500/2023 915 WRIT PETITION NO.12326 OF 2023 916 WRIT PETITION NO.3918 OF 2007 13.10.2023 917 WRIT PETITION NO.7788 OF 2019 in same category 918 WRIT PETITION NO.12144 OF 2022 919 WRIT PETITION NO.9671 OF 2023 920 WRIT PETITION NO.10548 OF 2023 921 WRIT PETITION NO.11114 OF 2023 922 WRIT PETITION NO.5455 OF 2018 923 WRIT PETITION NO.15370 OF 2019 924 WRIT PETITION NO.1408 OF 2021 WITH WP/1414/2021 03.11.2023 925 WRIT PETITION NO.12862 OF 2021 926 WRIT PETITION NO.11467 OF 2022 WITH CA/1346/2023 IN WP/11467/2022 WITH CA/ 5816/2023 IN WP/11467/2022 WITH CA/7270/2023 IN WP/11467/2022 928 WRIT PETITION NO.4665 OF 2023 929 WRIT PETITION NO.6861 OF 2023 ::: Uploaded on - 06/10/2023 ::: Downloaded on - 07/10/2023 11:27:38 ::: 3 06.10.2023.doc 930 WRIT PETITION NO.7165 OF 2023 931 WRIT PETITION NO.7167 OF 2023 932 WRIT PETITION NO.7176 OF 2023 10.11.2023 933 WRIT PETITION NO.7177 OF 2023 934 WRIT PETITION NO.7179 OF 2023 935 WRIT PETITION NO.8734 OF 2023 936 WRIT PETITION NO.9053 OF 2023 937 WRIT PETITION NO.9436 OF 2023 WITH CA/12233/2023 IN WP/9436/2023 938 WRIT PETITION NO.11125 OF 2023 939 WRIT PETITION NO.11225 OF 2023 940 WRIT PETITION NO.11551 OF 2023 941 FAMILY COURT APPEAL NO.34 OF 2021 WITH CA/9560/2021 IN FCA/34/2021 942 INCOME TAX APPEAL NO.6 OF 2023 943 INCOME TAX APPEAL NO.7 OF 2023 WITH CA/11883/2023 IN ITA/7/2023 944 WRIT PETITION NO.804 OF 2006 13.10.2023 945 WRIT PETITION NO.924 OF 2006 in same category 946 WRIT PETITION NO.4644 OF 2009 WITH WP/4743/2009 WITH CA/6896/2020 IN WP/4743/2009 WITH CA/14166/2012 IN WP/4644/2009 WITH CA/16742/2010 IN WP/4644/2009 947 WRIT PETITION NO.2966 OF 2015 WITH CA/4135/2019 IN WP/2966/2015 948 WRIT PETITION NO.1840 OF 2021 949 WRIT PETITION NO.11338 OF 2021 950 WRIT PETITION NO.752 OF 2022 WITH WP/7035/2021 ::: Uploaded on - 06/10/2023 ::: Downloaded on - 07/10/2023 11:27:38 ::: 4 06.10.2023.doc 951 WRIT PETITION NO.11592 OF 2022 16.10.2023 WITH CA/11177/2023 IN WP/11592/2022 in same category 952 WRIT PETITION NO.2512 OF 2023 953 WRIT PETITION NO.7014 OF 2023 954 WRIT PETITION NO.11150 OF 2023 955 WRIT PETITION NO.11372 OF 2023 957 WRIT PETITION NO.12059 OF 2023 956 WRIT PETITION NO.11942 OF 2023 09.10.2023 in same category 958 WRIT PETITION NO.5600 OF 2022 WITH CA/2390/2023 IN WP/5198/2022 WITH 16.10.2023 CA/5557/2023 IN WP/5600/2022 WITH WP/5197/2022 at 02:30 pm. WITH WP/5198/2022 WITH WP/5199/2022 WITH WP/5541/2022 WITH WP/5540/2022 WITH WP/5559/2022 WITH WP/5544/2022 WITH WP/6065/2022 WITH WP/6240/2022 WITH CA/6906/2023 IN WP/6240/2022 WITH WP/6673/2022 WITH WP/6668/2022 WITH WP/6675/2022 WITH CA/9478/2022 IN WP/5199/2022 WITH WP/7528/2022 WITH WP/7352/2022 WITH WP/7353/2022 WITH CA/11417/2022 IN WP/5198/2022 WITH CA/11418/2022 IN WP/5198/2022 WITH WP/8560/2022 WITH WP/8559/2022 WITH CA/12869/2022 IN WP/6065/2022 WITH CA/12055/2022 IN WP/7352/2022 WITH CA/12036/2022 IN WP/5540/2022 WITH CA/12057/2022 IN WP/6668/2022 WITH CA/12054/2022 IN WP/7352/2022 WITH CA/12870/2022 IN WP/6668/2022 WITH CA/12396/2022 IN WP/5541/2022 WITH CA/12394/2022 IN WP/5540/2022 WITH CA/12397/2022 IN WP/5544/2022 WITH CA/12874/2022 IN WP/7528/2022 WITH CA/12871/2022 IN WP/5198/2022 WITH CA/12876/2022 IN WP/5197/2022 WITH CA/12905/2022 IN WP/6668/2022 WITH CA/12907/2022 IN WP/5540/2022 WITH CA/12909/2022 IN WP/5541/2022 WITH CA/12911/2022 IN WP/6675/2022 WITH CA/12913/2022 IN WP/5541/2022 WITH CA/14258/2022 IN WP/6673/2022 WITH CA/14269/2022 IN WP/5198/2022 ::: Uploaded on - 06/10/2023 ::: Downloaded on - 07/10/2023 11:27:38 ::: 5 06.10.2023.doc WITH CA/15501/2022 IN WP/5197/2022 WITH CA/254/2023 IN WP/5540/2022 959 WRIT PETITION NO.2240 OF 2008 17.10.2023 WITH CA/6427/2013 IN WP/2240/2008 WITH CA/11482/2010 IN WP/2240/2008 WITH CA/13740/2011 IN WP/2240/2008 WITH CA/13739/2011 IN WP/2240/2008 960 FAMILY COURT APPEAL NO.1 OF 2012 WITH CA/14414/2012 IN FCA/1/2012 04.11.2023 [ SHAILESH P. BRAHME, J.] [ MANGESH S. PATIL, J.] Najeeb...
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