Jammu & Kashmir High Court
Dhano Devi vs J&K; Special Tribunal And Others on 4 August, 2017
Author: B. S. Walia
Bench: B. S. Walia
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
OWP No.167/2017
Date of order:04.08.2017
Dhano Devi Vs. JK Special Tribunal & ors.
Coram:
Hon'ble Mr. Justice B. S. Walia, Judge
Appearing counsel:
For Petitioner (s) : Mr. Jagpaal Singh, Advocate.
For Respondent(s) : Mr. F. A. Natnoo, Advocate.
Order:
Mr. Natnoo, learned counsel for respondent No.2 requests for time to file objections.
Adjourned to the 2nd week of September, 2017. Objections if any be filed in the meantime with copy in advance to learned counsel for the petitioner.
Interim directions, if any in force as on date, to continue till the next date before the Bench.
(B. S. Walia) Judge Jammu 04.08.2017 Ram Murti