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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(d) in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997

(d)"Basic Wage" means all emoluments which are earned by and employee while on duty or on leave with wage in accordance with terms of employment but does not include any dearness allowance, bonus, house rent and overtime allowance;