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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(2) in Mother Teresa Women's University Act, 1984

(2)Notwithstanding such repeal anything done or any action taken under the said Ordinance shall be deemed to have been done to taken under this Act.THE SCHEDULE [See section 33 (1)]-THE FIRST STATUES OF THE UNIVERISITYTerms and conditions of service of the Registrar:-