Delhi High Court - Orders
Versatile Commotrade Private Ltd vs Maniram . Sh. Munni Ram Thr Lrs & Ors on 15 January, 2019
Author: Vinod Goel
Bench: Vinod Goel
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 234/2017
VERSATILE COMMOTRADE PRIVATE LTD ..... Petitioner
Through: Mr. Ratan K. Singh, Mr. Nikhilesh Krishnan
& Mr. Aman Prasad, Advocates.
versus
MANIRAM . SH. MUNNI RAM THR LRS & ORS
..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 15.01.2019 There is no appearance on behalf of the respondents. List on 21st May, 2019.
VINOD GOEL, J.
JANUARY 15, 2019 'AA'