Kerala High Court
P.H.Abdul Kalam vs The Matsyafed(Kerala State ... on 8 July, 2016
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
FRIDAY, THE 8TH DAY OF JULY 2016/17TH ASHADHA, 1938
WP(C).No. 19835 of 2011 (D)
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PETITIONER(S):
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P.H.ABDUL KALAM,MANAGER,MATSYAFED ICE &
FREEZING PLANT,KOCHANGADI,KOCHI-5.
BY ADV. SRI.RAVI KRISHNAN
RESPONDENT(S):
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1. THE MATSYAFED(KERALA STATE CO-OPERATIVE
FEDERATION FOR FISHERIES DEVELOPMENT LTD.)NO.F(T),
738,REPRESENTED BY THE MANAGING DIRECTOR,MATSYA
BHAVAN,KAMALESWARAM,THIRUVANANTHAPURAM-695009.
2. THE MANAGING DIRECTOR,MATSYAFED,
MATSYA BHAVAN,KAMALESWARAM,THIRUVANANTHAPURAM,
PIN-695009.
3. GENERAL MANAGER,MATSYAFED,MATSYA BHAVAN,
KAMALESWARAM,THIRUVANANTHAPURAM-695009.
4. SMT.V.REKHA,DEPUTY GENERAL MANAGER
(PROJECTS),MATSYAFED,HEAD OFFICE,
THIRUVANANTHAPURAM-695009.
5. SMT.P.K.LATHA,DISTRICT MANAGER,
MATSYAFED DISTRICT OFFICE,NANDAVANAM.P.O,
THIRUVANANTHAPURAM-695061.
6. SMT.K.VANAJA,DISTRICT MANAGER,
MATSYAFED DISTRICT OFFICE,MOPLABAY,KANNUR-682017.
7. P.T.JOSEPH,DEPUTY GENERAL MANAGER,
(AQUA),HEAD OFFICE,MATSYAFED,KAMALESWARAM,
THIRUVANANTHAPURAM-695009.
R,R1-3 BY ADV. SRI.GEORGE POONTHOTTAM, SC,MATSYAFED
R BY SRI.P.K.VIJAYA MOHANAN, SC, MATSYAFED
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 08-07-2016, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
das
A.K.JAYASANKARAN NAMBIAR, J.
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W.P.(C). No. 19835 of 2011
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Dated this the 8th day of July, 2016
JUDGMENT
The learned counsel for the petitioner seeks permission to withdraw the writ petition, without prejudice to his right to approach the appropriate forum for redressal of his grievance. Permission granted and the writ petition is dismissed as withdrawn, without prejudice to the rights of the petitioner as referred to above.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE das /08.07.2016 // True copy // PA to Judge