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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(4)(c) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(c)Where two or more longitudinal bulkheads are provided inside the cargo tanks.-
(i)for wing cargo tanks: 0.2L
(A)if Bi/B is equal to or greater than one fifth: 0.2L
(B)if Bi/B is less than one fifth-
(I)where no centerline longitudinal bulkhead is provided:
(ii)for centre cargo tanks.-