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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970

(5)Minutes of the meeting of the Advisory Committee shall be written and signed by the Sub-Divisional Officer and the members of Advisory Committee present, before they disperse after the meeting.