Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court - Orders

Rafi Ahmad vs Rajiya Khatoon on 2 March, 2022

Author: Chakradhari Sharan Singh

Bench: Chakradhari Sharan Singh

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Miscellaneous Jurisdiction Case No.1947 of 2019
                                           In
                   Miscellaneous Jurisdiction Case No.2028 of 2017
     ======================================================
1.    Rafi Ahmad Son of Late Khalil Ahmad R/o Town-Kishanganj, Ward No. 16,
      17, P.O. and P.S. and District-Kishanganj
2.   Feroz Ahmad S/o Late Safi Ahmad R/o Town-Kishanganj, Ward No. 16, 17,
     P.O. and P.S. and District-Kishanganj

                                                             ... ... Petitioner/s
                                     Versus
1.   Rajiya Khatoon D/o Late Sahruddin @ Sahejazuddin R/o Village-Gaura
     Mani, P.O. and P.S.-Kochadhaman, District-Kishanganj
2.   Gulam Sarwar S/o Late Sahruddin @ Sahejazuddin R/o Village-Gaura Mani,
     P.O. and P.S.-Kochadhaman, District-Kishanganj
3.   Samina Parveen D/o Late Sahruddin @ Sahejazuddin R/o Village-Gaura
     Mani, P.O. and P.S.-Kochadhaman, District-Kishanganj
4.   Anwari Begum D/o Late Sahruddin @ Sahejazuddin R/o Village-Gaura
     Mani, P.O. and P.S.-Kochadhaman, District-Kishanganj
5.   Sarevari Begum D/o Late Sahruddin @ Sahejazuddin R/o Village-Gaura
     Mani, P.O. and P.S.-Kochadhaman, District-Kishanganj
6.   Sabir S/o Late Sikandar Ali R/o Village-Gaura Mani, P.O. and P.S.-
     Kochadhaman, District-Kishanganj
7.   Zahidur Rehman S/o Late Sikandar Ali R/o Village-Gaura Mani, P.O. and
     P.S.-Kochadhaman, District-Kishanganj
8.   Ayub S/o Late Sikandar Ali R/o Village-Gaura Mani, P.O. and P.S.-
     Kochadhaman, District-Kishanganj
9.   Qayum S/o Late Sikandar Ali R/o Village-Gaura Mani, P.O. and P.S.-
     Kochadhaman, District-Kishanganj
10. Masiha Khatoon Wife of Late Taiyab R/o Village-Gaura Mani, P.O. and P.S.-
    Kochadhaman, District-Kishanganj
11. Mobasir Alam S/o Late Taiyab R/o Village-Gaura Mani, P.O. and P.S.-
    Kochadhaman, District-Kishanganj
12. Danish Alam S/o Late Taiyab R/o Village-Gaura Mani, P.O. and P.S.-
    Kochadhaman, District-Kishanganj
13. Telat Fatima D/o Late Taiyab R/o Village-Gaura Mani, P.O. and P.S.-
    Kochadhaman, District-Kishanganj
14. Soib Alam S/o Late Sikandar Ali R/o Village-Gaura Mani, P.O. and P.S.-
    Kochadhaman, District-Kishanganj
15. Sarma @ Salma Khatoon D/o Late Sikandar Ali R/o Village-Gaura Mani,
    P.O. and P.S.-Kochadhaman, District-Kishanganj
16. Rizwan Ahmad S/o Late Raushan Ara R/o Village-Gaura Mani, P.O. and
    P.S.-Kochadhaman, District-Kishanganj
 Patna High Court MJC No.1947 of 2019(6) dt.02-03-2022
                                            2/4




  17. Izhar S/o Late Raushan Ara R/o Village-Gaura Mani, P.O. and P.S.-
      Kochadhaman, District-Kishanganj
  18. Zeenat Fatma D/o Late Raushan Ara R/o Village-Gaura Mani, P.O. and P.S.-
      Kochadhaman, District-Kishanganj
  19. Nayyer Khayyam S/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
      and 17, P.O. and P.S. and District-Kishanganj
  20. Miraj Khayyam S/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
      and 17, P.O. and P.S. and District-Kishanganj
  21. Tarique Khayyam S/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
      and 17, P.O. and P.S. and District-Kishanganj
  22. Khalid Umar S/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16 and
      17, P.O. and P.S. and District-Kishanganj
  23. Bushra Begum D/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
      and 17, P.O. and P.S. and District-Kishanganj
  24. Rabya Begum D/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
      and 17, P.O. and P.S. and District-Kishanganj
  25. Attya Begum D/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16 and
      17, P.O. and P.S. and District-Kishanganj
  26. Hurera Begum D/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
      and 17, P.O. and P.S. and District-Kishanganj
  27. Md. Nasir Son of Late Safi Ahmad R/o Town Kishanganj, Ward No. 16 and
      17, P.O. and P.S. and District-Kishanganj
  28. Md. Guddu Son of Late Safi Ahmad R/o Town Kishanganj, Ward No. 16 and
      17, P.O. and P.S. and District-Kishanganj
  29. Shenaz Shafi D/o Late Safi Ahmad R/o Town Kishanganj, Ward No. 16 and
      17, P.O. and P.S. and District-Kishanganj
  30. Shabana Begum D/o Late Safi Ahmad R/o Town Kishanganj, Ward No. 16
      and 17, P.O. and P.S. and District-Kishanganj
  31. Sabahat Hussain S/o Late Siddique Hussain R/o Saudagar Patty Road,
      Kishanganj, presently Gal Shahid Chowk, P.O. and District-Muradabad
      (U.P.)
  32. Rashid Perwez S/o Sabahat Hussain R/o Saudagar Patty Road, Kishanganj,
      presently Gal Shahid Chowk, P.O. and District-Muradabad (U.P.)
  33. Arshad Perwez S/o Sabahat Husain R/o Saudagar Patty Road, Kishanganj,
      presently Gal Shahid Chowk, P.O. and District-Muradabad (U.P.)
  34. Sherin Talat D/o Sabahat Husain R/o Saudagar Patty Road, Kishanganj,
      presently Gal Shahid Chowk, P.O. and District-Muradabad (U.P.)
  35. Santosh Devi Wife of Late Sita Ram Sharma All resident of Jasnatgarh,
      District-Nagaur, Rajasthan
  36. Vishnu Kumar Daima S/o Late Sita Ram Sharma All resident of Jasnatgarh,
      District-Nagaur, Rajasthan
  37. Pawan Kumar Daima @ Pawan Kumar Dadi S/o Late Sita Ram Sharma All
      resident of Jasnatgarh, District-Nagaur, Rajasthan
 Patna High Court MJC No.1947 of 2019(6) dt.02-03-2022
                                            3/4




  38. Sanjay Kumar Jain S/o Trilok Chand Jain R/o N.H. -31, Caltex Chowk, P.S.
      and Dist-Kishanganj
  39. Md. Azmera Son of Wahid Alam R/o Loharpatti Road, P.S., Town and
      District-Kishanganj
  40. Haroon Susaf Son of Late Rukhsana Begum R/o Town-Kishanganj, Ward
      No. 16 and 17, P.O. and P.S. and District-Kishanganj
  41. Jamal Ahmad S/o Late Rukhsana Begum R/o Town-Kishanganj, Ward No.
      16 and 17, P.O. and P.S. and District-Kishanganj
  42. Nikhal Begum D/o Late Rukhsana Begum R/o Town-Kishanganj, Ward No.
      16 and 17, P.O. and P.S. and District-Kishanganj
  43. Naushaba Begum @ Naushaba D/o Late Safi Ahmad R/o Town-Kishanganj,
      Ward No. 16 and 17, P.O. and P.S. and District-Kishanganj
  44. Amir Chanda Husband of Late Noorjahan R/o Town-Kishanganj, Ward No.
      16 and 17, P.O. and P.S. and District-Kishanganj
  45. Kausari Begum @ Kaiser Begum @ Kaiser Jahan D/o Late Khalil Ahmad
      R/o Town-Kishanganj, Ward No. 16 and 17, P.O. and P.S. and District-
      Kishanganj
  46. Firdos Begum @ Firdos Jahan D/o Late Khalil Ahmad R/o Town-
      Kishanganj, Ward No. 16 and 17, P.O. and P.S. and District-Kishanganj. R/o
      Gaura Money, P.O. and P.S.-Kochadhaman, District-Kishanganj
  47. Shahida Rehman @ Shalida Rehman D/o Late Khursid Jahan Begum R/o R-
      32, Tara Apartments, Kalkaji, New Delhi. R/o Gaura Money, P.O. and P.S.-
      Kochadhaman, District-Kishanganj
  48. Naiyyer Bokhari D/o Late Khursid Jahan Begum R/o Urdu Bazar, Jama
      Masjid, New Delhi. R/o Gaura Money, P.O. and P.S.-Kochadhaman,
      District-Kishanganj
  49. Musharrat Rizwan D/o Late Khursid Jahan Begum R/o 2/A, Prasad
      Complex, Bimla House, Okhala, New Delhi. R/o Gaura Money, P.O. and
      P.S.-Kochadhaman, District-Kishanganj
  50. Haron Yusuf S/o Late Khursid Jahan Begum
  51. Jawed Yusuf S/o Late Khursid Jahan Begum
  52. Talha Yasuf S/o Late Anwar Yusuf
  53. Taha Yusuf S/o Late Anwar Yusuf
  54. Gulshan Sazzad S/o Late Khursid Jahan Begum
      46 to 49 residents of Gaura Money, P.O. & P.S. Kochadhaman, District
      Kishanganj
  55. Ekbal Yusuf S/o Late Khursid Jahan Begum R/o Saudagar Patty Road, P.O.
      and P.S. and District-Kishanganj

                                              ... ... Opposite Party/s
       ======================================================
       Appearance :
       For the Petitioner/s     :        Mr.Anju Kumari @ Anju Narain, Advocate
       For the Opposite Party/s :        Mr.Ranjay Kumar Singh, Advocate
       ======================================================
            Patna High Court MJC No.1947 of 2019(6) dt.02-03-2022
                                                       4/4




                  CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
                  SINGH
                                     ORAL ORDER

6    02-03-2022

Learned counsel for the petitioner seeks permissions to withdraw this application.

This application stands dismissed as withdrawn.

(Chakradhari Sharan Singh, J) Rajesh/-

U