Patna High Court - Orders
Rafi Ahmad vs Rajiya Khatoon on 2 March, 2022
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.1947 of 2019
In
Miscellaneous Jurisdiction Case No.2028 of 2017
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1. Rafi Ahmad Son of Late Khalil Ahmad R/o Town-Kishanganj, Ward No. 16,
17, P.O. and P.S. and District-Kishanganj
2. Feroz Ahmad S/o Late Safi Ahmad R/o Town-Kishanganj, Ward No. 16, 17,
P.O. and P.S. and District-Kishanganj
... ... Petitioner/s
Versus
1. Rajiya Khatoon D/o Late Sahruddin @ Sahejazuddin R/o Village-Gaura
Mani, P.O. and P.S.-Kochadhaman, District-Kishanganj
2. Gulam Sarwar S/o Late Sahruddin @ Sahejazuddin R/o Village-Gaura Mani,
P.O. and P.S.-Kochadhaman, District-Kishanganj
3. Samina Parveen D/o Late Sahruddin @ Sahejazuddin R/o Village-Gaura
Mani, P.O. and P.S.-Kochadhaman, District-Kishanganj
4. Anwari Begum D/o Late Sahruddin @ Sahejazuddin R/o Village-Gaura
Mani, P.O. and P.S.-Kochadhaman, District-Kishanganj
5. Sarevari Begum D/o Late Sahruddin @ Sahejazuddin R/o Village-Gaura
Mani, P.O. and P.S.-Kochadhaman, District-Kishanganj
6. Sabir S/o Late Sikandar Ali R/o Village-Gaura Mani, P.O. and P.S.-
Kochadhaman, District-Kishanganj
7. Zahidur Rehman S/o Late Sikandar Ali R/o Village-Gaura Mani, P.O. and
P.S.-Kochadhaman, District-Kishanganj
8. Ayub S/o Late Sikandar Ali R/o Village-Gaura Mani, P.O. and P.S.-
Kochadhaman, District-Kishanganj
9. Qayum S/o Late Sikandar Ali R/o Village-Gaura Mani, P.O. and P.S.-
Kochadhaman, District-Kishanganj
10. Masiha Khatoon Wife of Late Taiyab R/o Village-Gaura Mani, P.O. and P.S.-
Kochadhaman, District-Kishanganj
11. Mobasir Alam S/o Late Taiyab R/o Village-Gaura Mani, P.O. and P.S.-
Kochadhaman, District-Kishanganj
12. Danish Alam S/o Late Taiyab R/o Village-Gaura Mani, P.O. and P.S.-
Kochadhaman, District-Kishanganj
13. Telat Fatima D/o Late Taiyab R/o Village-Gaura Mani, P.O. and P.S.-
Kochadhaman, District-Kishanganj
14. Soib Alam S/o Late Sikandar Ali R/o Village-Gaura Mani, P.O. and P.S.-
Kochadhaman, District-Kishanganj
15. Sarma @ Salma Khatoon D/o Late Sikandar Ali R/o Village-Gaura Mani,
P.O. and P.S.-Kochadhaman, District-Kishanganj
16. Rizwan Ahmad S/o Late Raushan Ara R/o Village-Gaura Mani, P.O. and
P.S.-Kochadhaman, District-Kishanganj
Patna High Court MJC No.1947 of 2019(6) dt.02-03-2022
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17. Izhar S/o Late Raushan Ara R/o Village-Gaura Mani, P.O. and P.S.-
Kochadhaman, District-Kishanganj
18. Zeenat Fatma D/o Late Raushan Ara R/o Village-Gaura Mani, P.O. and P.S.-
Kochadhaman, District-Kishanganj
19. Nayyer Khayyam S/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
and 17, P.O. and P.S. and District-Kishanganj
20. Miraj Khayyam S/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
and 17, P.O. and P.S. and District-Kishanganj
21. Tarique Khayyam S/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
and 17, P.O. and P.S. and District-Kishanganj
22. Khalid Umar S/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16 and
17, P.O. and P.S. and District-Kishanganj
23. Bushra Begum D/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
and 17, P.O. and P.S. and District-Kishanganj
24. Rabya Begum D/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
and 17, P.O. and P.S. and District-Kishanganj
25. Attya Begum D/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16 and
17, P.O. and P.S. and District-Kishanganj
26. Hurera Begum D/o Late Wasi Ahmad R/o Town Kishanganj, Ward No. 16
and 17, P.O. and P.S. and District-Kishanganj
27. Md. Nasir Son of Late Safi Ahmad R/o Town Kishanganj, Ward No. 16 and
17, P.O. and P.S. and District-Kishanganj
28. Md. Guddu Son of Late Safi Ahmad R/o Town Kishanganj, Ward No. 16 and
17, P.O. and P.S. and District-Kishanganj
29. Shenaz Shafi D/o Late Safi Ahmad R/o Town Kishanganj, Ward No. 16 and
17, P.O. and P.S. and District-Kishanganj
30. Shabana Begum D/o Late Safi Ahmad R/o Town Kishanganj, Ward No. 16
and 17, P.O. and P.S. and District-Kishanganj
31. Sabahat Hussain S/o Late Siddique Hussain R/o Saudagar Patty Road,
Kishanganj, presently Gal Shahid Chowk, P.O. and District-Muradabad
(U.P.)
32. Rashid Perwez S/o Sabahat Hussain R/o Saudagar Patty Road, Kishanganj,
presently Gal Shahid Chowk, P.O. and District-Muradabad (U.P.)
33. Arshad Perwez S/o Sabahat Husain R/o Saudagar Patty Road, Kishanganj,
presently Gal Shahid Chowk, P.O. and District-Muradabad (U.P.)
34. Sherin Talat D/o Sabahat Husain R/o Saudagar Patty Road, Kishanganj,
presently Gal Shahid Chowk, P.O. and District-Muradabad (U.P.)
35. Santosh Devi Wife of Late Sita Ram Sharma All resident of Jasnatgarh,
District-Nagaur, Rajasthan
36. Vishnu Kumar Daima S/o Late Sita Ram Sharma All resident of Jasnatgarh,
District-Nagaur, Rajasthan
37. Pawan Kumar Daima @ Pawan Kumar Dadi S/o Late Sita Ram Sharma All
resident of Jasnatgarh, District-Nagaur, Rajasthan
Patna High Court MJC No.1947 of 2019(6) dt.02-03-2022
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38. Sanjay Kumar Jain S/o Trilok Chand Jain R/o N.H. -31, Caltex Chowk, P.S.
and Dist-Kishanganj
39. Md. Azmera Son of Wahid Alam R/o Loharpatti Road, P.S., Town and
District-Kishanganj
40. Haroon Susaf Son of Late Rukhsana Begum R/o Town-Kishanganj, Ward
No. 16 and 17, P.O. and P.S. and District-Kishanganj
41. Jamal Ahmad S/o Late Rukhsana Begum R/o Town-Kishanganj, Ward No.
16 and 17, P.O. and P.S. and District-Kishanganj
42. Nikhal Begum D/o Late Rukhsana Begum R/o Town-Kishanganj, Ward No.
16 and 17, P.O. and P.S. and District-Kishanganj
43. Naushaba Begum @ Naushaba D/o Late Safi Ahmad R/o Town-Kishanganj,
Ward No. 16 and 17, P.O. and P.S. and District-Kishanganj
44. Amir Chanda Husband of Late Noorjahan R/o Town-Kishanganj, Ward No.
16 and 17, P.O. and P.S. and District-Kishanganj
45. Kausari Begum @ Kaiser Begum @ Kaiser Jahan D/o Late Khalil Ahmad
R/o Town-Kishanganj, Ward No. 16 and 17, P.O. and P.S. and District-
Kishanganj
46. Firdos Begum @ Firdos Jahan D/o Late Khalil Ahmad R/o Town-
Kishanganj, Ward No. 16 and 17, P.O. and P.S. and District-Kishanganj. R/o
Gaura Money, P.O. and P.S.-Kochadhaman, District-Kishanganj
47. Shahida Rehman @ Shalida Rehman D/o Late Khursid Jahan Begum R/o R-
32, Tara Apartments, Kalkaji, New Delhi. R/o Gaura Money, P.O. and P.S.-
Kochadhaman, District-Kishanganj
48. Naiyyer Bokhari D/o Late Khursid Jahan Begum R/o Urdu Bazar, Jama
Masjid, New Delhi. R/o Gaura Money, P.O. and P.S.-Kochadhaman,
District-Kishanganj
49. Musharrat Rizwan D/o Late Khursid Jahan Begum R/o 2/A, Prasad
Complex, Bimla House, Okhala, New Delhi. R/o Gaura Money, P.O. and
P.S.-Kochadhaman, District-Kishanganj
50. Haron Yusuf S/o Late Khursid Jahan Begum
51. Jawed Yusuf S/o Late Khursid Jahan Begum
52. Talha Yasuf S/o Late Anwar Yusuf
53. Taha Yusuf S/o Late Anwar Yusuf
54. Gulshan Sazzad S/o Late Khursid Jahan Begum
46 to 49 residents of Gaura Money, P.O. & P.S. Kochadhaman, District
Kishanganj
55. Ekbal Yusuf S/o Late Khursid Jahan Begum R/o Saudagar Patty Road, P.O.
and P.S. and District-Kishanganj
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Anju Kumari @ Anju Narain, Advocate
For the Opposite Party/s : Mr.Ranjay Kumar Singh, Advocate
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Patna High Court MJC No.1947 of 2019(6) dt.02-03-2022
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
6 02-03-2022Learned counsel for the petitioner seeks permissions to withdraw this application.
This application stands dismissed as withdrawn.
(Chakradhari Sharan Singh, J) Rajesh/-
U