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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6)(a) in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand City or Local Natural Gas Distribution Networks) Regulations, 2008

(a)entity has paid the application fee alongwith the application-cum-bid as specified under the Petroleum and Natural Gas Regulation) Board (levy of Fee and Other Charges) Regulations, 2007: