Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Maharashtra - Subsection Section 25(2)(aa) in The Maharashtra Universities Act, 1994 (aa)one representative of a Municipal Council or a Municipal Corporation within the university area nominated by the Vice-Chancellor for a term of one year by rotation].