Section 11(1) in The Punjab Agricultural Produce Markets Act, 1961
(1)The State Government shall by notification establish a market committee for every notified market area and shall specify its headquarters.[12. Constitution of Committees. - (1) A Committee shall consist of eleven or nineteen members as the State Government may in each case determine, out of whom one shall be an official appointed by the State Government :Provided that where in a notified market area there is in existence a Co-operative Society, the Committee shall consist of twelve or twenty members as the case may be.
