Patna High Court - Orders
Instakart Services Private Limited vs The Deputy Commissioner Of Comercial ... on 5 September, 2018
Bench: Chief Justice, Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19356 of 2016
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Instakart Services Private Limited, a Computer incorporated under the
Companies Act, 2013 having its registered office at Brigade Manae Road,
First Floor, No. 111, Koramangala Industrial Layout, Bangalore- 500095 and
Branch Officeat Flat No.D-5, Shakti Dham Apartment, Chakaram Link Path,
Budha Colony, District- Patna, Bihar- 800001 through its authorized
signatory, Mr. Mukesh Kumar, Area Manager, Gangotri Complex, U-465,
Lohia Nagar, Kankarbagh, Patna- 800020 Dist- Patna.
... ... Petitioner/s
Versus
1. The Deputy Commissioner of Commercial Taxes, Patliputra Circle, Patna
having its officer at 4th Floor, Pant Bhawan, Bailey Road, Patna.
2. The Commissioner-cum-Principal Secretary, Commercial Taxes Department,
Bihar, Patna having its office at Vikash Bhawan, Bailey Road, Patna.
3. The State of Bihar through the Joint Secretary, Bihar, Patna having its office
at Vikash Bhawan, Bailey Road, Patna.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. D. V. Pathy, Adv.
Ms. Manju Jha, Adv.
Mr. Sadashiv Tiwari, Adv.
For the Respondent/s : Mr. Lalit Kishore- PAAG 1
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
11 05-09-2018Notice is served.
Learned counsel appearing on behalf of the petitioner seeks permission to withdraw the present writ petition, as according to him the present petition has now become Patna High Court CWJC No.19356 of 2016(11) dt.05-09-2018 2/2 infructuous.
Thus, the present writ petition is dismissed as having become infructuous.
(Mukesh R. Shah, CJ) (Ashutosh Kumar, J) Skm/Praveen U