Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152] [Entire Act] State of Maharashtra - Subsection Section 152(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (a)pay the tax, penalty, interest, fees and any other dues as required under the provisions before the date specified in the bill; or
