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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(iv) in U.P. Kshettra Panchayats and Zila Panchayats (Erection and Re-Erection of a Building or Making or Enlarging of a Well Within a Controlled Rural Area) Rules, 1974

(iv)"Street" or "road" means any highway, street, lane, alley stairway, passage way, footway, square place or bridge whether a thoroughfare or not, over which the public has a right of passage, or access and includes all bunds, channels ditches, stormwater drains, culverts, side walks, traffic islands, road side tree and hedges, retaining walls, fences, barriers and railings within the road lines;