Section 1 in The U.P. Criminal Law (Composition of Offences and Abatement of Trials) (Amendment) Act, 1979
1. Short title and extent.
(1)This Act may be called the Uttar Pradesh Criminal Law (Composition of Offences and Abatement of Trials) (Amendment) Act, 1979.(2)It shall extend to the whole of Uttar Pradesh.
