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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1) in The West Bengal State Council Of Higher Education Act, 1994.

(1)The Chairman, the Vice-Chairman or any other member (other than an ex officio member) shall be appointed by the Government ordinarily for a term of four years and shall be eligible for reappointment for a second term:Provided that it shall be competent for the Government to make any appointment under this sub-section for a term of less than four years, if it considers necessary so to do:Provided further that the Chairman, the Vice-Chairman or any other member (other than an ex officio member) who incurs any disqualification under the rules made in this behalf shall cease to hold the office of the Chairman, the Vice-Chairman or member.