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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)the operator of every lifting machine in outdoor service is provided with a cab or cabin which -
(i)is made of fire resistant material;
(ii)has a suitable seat, a foot rest and protection from vibration;
(iii)affords the operator an adequate view of the area of operation;
(iv)affords the necessary access to working parts in cab,
(v)affords the operator adequate protection against the weather;
(vi)is adequately ventilated; and
(vii)is provided with a suitable fire extinguisher.