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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(h) in THE ANDHRA PRADESH MILLETS BOARD ACT, 2020

(h)collecting statistics from growers, traders, processor of millets and manufacturer of millet products and such other persons and institutions as may be prescribed, on any matter relating to millets industry;