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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(a) in Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

(a)the terms and conditions of service of the officers and other employees of the metro railway administration under sub-section (2) of section(3);