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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(j) in The National Cadet Corps Rules, 1948

(j)[ one representative of Finance Department of the State Government;] [Inserted by S.R.O. 49, dated 7th February, 1953, Part II, Section 4, page 43]