Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 68]

Rajasthan High Court - Jaipur

Rajendra Kumar Srivastava S/O Shri ... vs The District And Sessions Judge on 21 January, 2020

Author: Pankaj Bhandari

Bench: Pankaj Bhandari

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 992/2020

                                   Rajendra Kumar Srivastava S/o Shri Girdhari Sharan Srivastava,
                                   Aged About 57 Years, R/o House No. 39, Nagar Parishad Colony,
                                   Subhash Chowk, Jaipur.
                                                                                                       ----Petitioner
                                                                        Versus
                                   The District And Sessions Judge, Jaipur Metropolitan, Banipark,
                                   Jaipur (Rajasthan)
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Jeetendra Kr. Sharma.

For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 21/01/2020 Issue notice to the respondent. In the meanwhile, effect and operation of the impugned order dated 06.12.2019 so far as it relates to the petitioner shall remain stayed. The petitioner shall be allowed to continue as Stenographer Grade-I and also allowed to draw salary of the said post.

(PANKAJ BHANDARI),J CHANDAN /147 (Downloaded on 28/01/2020 at 09:09:38 PM) Powered by TCPDF (www.tcpdf.org)