Rajasthan High Court - Jaipur
Rajendra Kumar Srivastava S/O Shri ... vs The District And Sessions Judge on 21 January, 2020
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 992/2020
Rajendra Kumar Srivastava S/o Shri Girdhari Sharan Srivastava,
Aged About 57 Years, R/o House No. 39, Nagar Parishad Colony,
Subhash Chowk, Jaipur.
----Petitioner
Versus
The District And Sessions Judge, Jaipur Metropolitan, Banipark,
Jaipur (Rajasthan)
----Respondent
For Petitioner(s) : Mr. Jeetendra Kr. Sharma.
For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 21/01/2020 Issue notice to the respondent. In the meanwhile, effect and operation of the impugned order dated 06.12.2019 so far as it relates to the petitioner shall remain stayed. The petitioner shall be allowed to continue as Stenographer Grade-I and also allowed to draw salary of the said post.
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