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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1)(vi) in Jodhpur Development Authority Act, 2009

(vi)calling tenders, scrutinise them and approve or reject them where value does not exceed rupees on crore and where the value exceeds rupees one crore making recommendation to the Executive Committee;