Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(b) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(b)convey ganja or medicine containing ganja otherwise then-
(i)direct and custody of a railway official up to the station at which ganja or medicine containing ganja should leave the railway, and
(ii)according to the route prescribed in such pass.