Section 33(2)(f) in Puducherry Buildings (Lease and Rent Control) Act, 1969

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Puducherry - Subsection

Section 33(2)(f) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(f)the procedure to be followed in taking possession of a building and in disposing of the articles found therein at the time of taking possession; and

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State of Puducherry - Subsection

Section 33(2)(f) in Puducherry Buildings (Lease and Rent Control) Act, 1969