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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(2)The Registrar shall be, -
(a)an academician in the field of medical science not lower in rank than that of a Professor of five years standing; or
(b)an officer of the Government not lower in rank than that of Deputy Secretary to Government.