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Bombay High Court

Rubabuddin Shaikh vs The Central Bureau Of Investigation And ... on 24 September, 2025

                                                                              4-Apeal-641 & 656-19.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CRIMINAL APPELLATE JURISDICTION

                                            CRIMINAL APPEAL NO.641 OF 2019
          Digitally
          signed by
                       Mr. Rubabuddin Shaikh                                     .. Appellant
          BALAJI
BALAJI    GOVINDRAO
GOVINDRAO PANCHAL
                               Vs.
PANCHAL   Date:
          2025.10.03
          14:24:00
          +0530
                       The Central Bureau of Investigation & Ors.                .. Respondents

                                                        WITH
                                            CRIMINAL APPEAL NO.656 OF 2019
                       Mr. Nayabuddin Shaikh                          .. Appellant
                                Vs.
                       The Central Bureau of Investigation & Ors.     .. Respondents
                                                        ...

Mr. Gautam Tiwari a/w Ms. Tasneem Khatau & Mr. Suraj Jagtap i/by Probus Legal & Mr. Bhavesh Thakur, Advocates for the Appellant in both Appeals.

Mr. Anil Singh, ASG a/w Mr. K. S. Patil, Mr. Chaitanya Chavan & Mr. Adarsh Vyas, Advocates for the Respondent No.1-CBI. Mrs. M. M. Deshmukh, I/C PP for the Respondent-State.

...

                                       CORAM :            SHREE CHANDRASHEKHAR, CJ &
                                                          GAUTAM A. ANKHAD, JJ
                                      DATE            :   24th SEPTEMBER 2025.

                       P.C. :

Permission to inspect the lower Court records and take out necessary documents is granted.

2. Post these matters on 8th October 2025.

[GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE] 1/1 BGP ::: Uploaded on - 03/10/2025 ::: Downloaded on - 03/10/2025 23:15:32 :::