Bombay High Court
Rubabuddin Shaikh vs The Central Bureau Of Investigation And ... on 24 September, 2025
4-Apeal-641 & 656-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO.641 OF 2019
Digitally
signed by
Mr. Rubabuddin Shaikh .. Appellant
BALAJI
BALAJI GOVINDRAO
GOVINDRAO PANCHAL
Vs.
PANCHAL Date:
2025.10.03
14:24:00
+0530
The Central Bureau of Investigation & Ors. .. Respondents
WITH
CRIMINAL APPEAL NO.656 OF 2019
Mr. Nayabuddin Shaikh .. Appellant
Vs.
The Central Bureau of Investigation & Ors. .. Respondents
...
Mr. Gautam Tiwari a/w Ms. Tasneem Khatau & Mr. Suraj Jagtap i/by Probus Legal & Mr. Bhavesh Thakur, Advocates for the Appellant in both Appeals.
Mr. Anil Singh, ASG a/w Mr. K. S. Patil, Mr. Chaitanya Chavan & Mr. Adarsh Vyas, Advocates for the Respondent No.1-CBI. Mrs. M. M. Deshmukh, I/C PP for the Respondent-State.
...
CORAM : SHREE CHANDRASHEKHAR, CJ &
GAUTAM A. ANKHAD, JJ
DATE : 24th SEPTEMBER 2025.
P.C. :
Permission to inspect the lower Court records and take out necessary documents is granted.
2. Post these matters on 8th October 2025.
[GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE] 1/1 BGP ::: Uploaded on - 03/10/2025 ::: Downloaded on - 03/10/2025 23:15:32 :::