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State of Chattisgarh - Section

Section 16 in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2004

16. Repeal and savings.

- All the rules and instruction corresponding to these rules which were enforce immediately before the commencement of these rules are hereby repealed :Provided that any order made or action taken under the rules deemed to have been made or taken under the corresponding provisions of these rules.