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Madhya Pradesh High Court

M/S Trivedi Bus Service Thr. Yogendra ... vs Secretary Rta Ujjain(Regional ... on 11 August, 2014

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                       W.P. No.4360/2014
11/8/2014

       Shri Amit Agrawal, learned Counsel for the petitioner.
       Shri Verma, learned Counsel for the respondent No.1/ 

RTA, Ujjain.

Smt. Vinita Phaye, learned Counsel for the respondent  No.2/State.

Counsel for the petitioner submits that he wishes to  withdraw   this   petition   since   it   has   been   rendered  infructuous.

The petition is, therefore, dismissed as infructuous. C.c. as per rules. 



                                     (Mrs. S.R. Waghmare)
moni                                        Judge