Madhya Pradesh High Court
M/S Trivedi Bus Service Thr. Yogendra ... vs Secretary Rta Ujjain(Regional ... on 11 August, 2014
1
W.P. No.4360/2014
11/8/2014
Shri Amit Agrawal, learned Counsel for the petitioner.
Shri Verma, learned Counsel for the respondent No.1/
RTA, Ujjain.
Smt. Vinita Phaye, learned Counsel for the respondent No.2/State.
Counsel for the petitioner submits that he wishes to withdraw this petition since it has been rendered infructuous.
The petition is, therefore, dismissed as infructuous. C.c. as per rules.
(Mrs. S.R. Waghmare)
moni Judge