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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(1) in Wild Life (Protection) Punjab Rules, 1975

(1)The special game hunting license and the big game hunting license shall specify -
(a)The number of animals of any species;
(b)The sex; and
(c)The minimum size and each specimen, that could be hunted.