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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Goa - Subsection

Section 87(1) in The Corporation of the City of Panaji (Election) Rules, 2004

(1)If the poll at any polling station is adjourned under rule 86, the provision of rules 82 to 85 shall, as far as practicable, apply, as if the poll was close at the hour fixed in that behalf under rule 4.