Allahabad High Court
Deepak Khosla vs Chaudhary Charan Singh University And ... on 15 March, 2012
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 26761 of 2011 Petitioner :- Deepak Khosla Respondent :- Chaudhary Charan Singh University And Others Petitioner Counsel :- Rajiv Lochan Shukla Respondent Counsel :- Anurag Khanna,S.C. Hon'ble V.K. Shukla,J.
Heard.
Judgement is reserved.
Put up for delivery of judgment on 23.03.2012.
Order Date :- 15.3.2012 SRY