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Allahabad High Court

Deepak Khosla vs Chaudhary Charan Singh University And ... on 15 March, 2012

Author: V.K. Shukla

Bench: V.K. Shukla





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 26761 of 2011
 

 
Petitioner :- Deepak Khosla
 
Respondent :- Chaudhary Charan Singh University And Others
 
Petitioner Counsel :- Rajiv Lochan Shukla
 
Respondent Counsel :- Anurag Khanna,S.C.
 

 
Hon'ble V.K. Shukla,J.
 

Heard.

Judgement is reserved.

Put up for delivery of judgment on 23.03.2012.

Order Date :- 15.3.2012 SRY